High Courts10 May 1869
Panna Lal and Others Vs Gapiram Bazuriah and Others
Calcutta High Court · (1869) 05 CAL CK 0022
JUDGMENT DATABASE
Search 11,86,363 Indian judgments.
11,86,363 judgments in All Courts · page 59,292 of 59,319
High Courts08 May 1869
Fakiruddin Mohammed Ahasan Vs Mr. C.J. Phillip
Calcutta High Court · (1869) 05 CAL CK 0054
High Courts08 May 1869
Bhiro Chandra Mozoomdar and Others Vs Bamundas Mookerjee and Others
Calcutta High Court · (1869) 05 CAL CK 0036
High Courts08 May 1869
Sudharam Patar Vs Sudharam and Others
Calcutta High Court · (1869) 05 CAL CK 0010
High Courts07 May 1869
Chandi Prasad Nandi Vs Raghunath Dhar
Calcutta High Court · (1869) 05 CAL CK 0053
High Courts07 May 1869
Bhaikdhari Sing Vs Raghubar Chowdhry
Calcutta High Court · (1869) 05 CAL CK 0026
High Courts06 May 1869
Madhab Chandra Roy Vs Gangadhar Samant
Calcutta High Court · (1869) 05 CAL CK 0024
High Courts06 May 1869
Shib Suhai Sukul Vs Kali Kamal Mazumdar
Calcutta High Court · (1869) 05 CAL CK 0018
High Courts05 May 1869
In Re: Maharajah Sir Jai Mangal Sing Bahadur
Calcutta High Court · (1869) 05 CAL CK 0058
High Courts05 May 1869
Sriram Ghatak Vs Brajamohan Ghosal and Others
Calcutta High Court · (1869) 05 CAL CK 0029
High Courts05 May 1869
The Queen Vs Gour Mohan Sen and Another
Calcutta High Court · (1869) 05 CAL CK 0003
High Courts04 May 1869
Golam Gafar and Others Vs Ahmed Ali
Calcutta High Court · (1869) 05 CAL CK 0052
High Courts03 May 1869
The Queen Vs Bhyro Dayal Sing and Others
Calcutta High Court · (1869) 05 CAL CK 0051
High Courts03 May 1869
Mahima Chandra Kundu Vs Moulvi Nuruddin and Others
Calcutta High Court · (1869) 05 CAL CK 0035