High Courts14 May 1869
Mussamut Dharma Dasi Debi and Others Vs Radhika Prasad Dey
Calcutta High Court · (1869) 05 CAL CK 0016
JUDGMENT DATABASE
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11,86,892 judgments in All Courts · page 59,318 of 59,345
High Courts14 May 1869
Nafar Das Roy and Surjanarayan Roy Vs Guru Prasad Roy and Others
Calcutta High Court · (1869) 05 CAL CK 0012
High Courts13 May 1869
Gobind Chandra Vs The Collector of Dacca and Others
Calcutta High Court · (1869) 05 CAL CK 0049
High Courts13 May 1869
Tarak Chandra Bhuttacharjee and Others Vs Haro Sanker Sandyal and Others
Calcutta High Court · (1869) 05 CAL CK 0044
High Courts12 May 1869
Sukram and Others Vs Kalakahar and Others
Calcutta High Court · (1869) 05 CAL CK 0040
High Courts12 May 1869
Mathura Pandey Vs Ram Rucha Tewari and Others
Calcutta High Court · (1869) 05 CAL CK 0023
High Courts11 May 1869
Saroda Sundari Dasi Vs Tarini Charan Chowdhry
Calcutta High Court · (1869) 05 CAL CK 0020
High Courts10 May 1869
Raja Rash Bihari Lal Sing Vs Nabayi Paddar and Others
Calcutta High Court · (1869) 05 CAL CK 0059
High Courts10 May 1869
Shib Jaton Roy Vs Panchanan Bose and Others
Calcutta High Court · (1869) 05 CAL CK 0025
High Courts10 May 1869
Panna Lal and Others Vs Gapiram Bazuriah and Others
Calcutta High Court · (1869) 05 CAL CK 0022
High Courts08 May 1869
Fakiruddin Mohammed Ahasan Vs Mr. C.J. Phillip
Calcutta High Court · (1869) 05 CAL CK 0054
High Courts08 May 1869
Bhiro Chandra Mozoomdar and Others Vs Bamundas Mookerjee and Others
Calcutta High Court · (1869) 05 CAL CK 0036
High Courts08 May 1869
Sudharam Patar Vs Sudharam and Others
Calcutta High Court · (1869) 05 CAL CK 0010
High Courts07 May 1869
Chandi Prasad Nandi Vs Raghunath Dhar
Calcutta High Court · (1869) 05 CAL CK 0053
High Courts07 May 1869
Bhaikdhari Sing Vs Raghubar Chowdhry
Calcutta High Court · (1869) 05 CAL CK 0026
High Courts06 May 1869
Madhab Chandra Roy Vs Gangadhar Samant
Calcutta High Court · (1869) 05 CAL CK 0024
High Courts06 May 1869
Shib Suhai Sukul Vs Kali Kamal Mazumdar
Calcutta High Court · (1869) 05 CAL CK 0018
High Courts05 May 1869
In Re: Maharajah Sir Jai Mangal Sing Bahadur
Calcutta High Court · (1869) 05 CAL CK 0058