High Courts19 Dec 1899
Zamir Hasan and Another Vs Sundar and Another
Allahabad High Court · (1900) ILR (All) 199
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11,97,992 judgments in All Courts · page 59,445 of 59,900
High Courts18 Dec 1899
Fani Bhusan Roy Chowdhury Vs Bama Sundari Debi
Calcutta High Court · (1899) 12 CAL CK 0007
High Courts16 Dec 1899Dismissed
Abdur Rahim Vs The Municipal Board of Koil
Allahabad High Court · (1900) ILR (All) 143
High Courts16 Dec 1899
Kanhia Lal Vs Debi Das and Another
Allahabad High Court · (1900) ILR (All) 141
High Courts15 Dec 1899
M.J. Powell Vs The Municipal Board of Mussoorie
Allahabad High Court · (1900) ILR (All) 123
High Courts15 Dec 1899Dismissed
Vachooru Balarami Reddy and Others Vs Vachooru Ramamma and Another
Madras High Court · 18 Ind. Cas. 698
High Courts14 Dec 1899
Durga Charan Sarkar Vs Jotindra Mohan Tagore and Others
Calcutta High Court · (1900) ILR (Cal) 493
Civil Procedure Code, 1908 (CPC) — Section 28
High Courts14 Dec 1899
Kunhi Moosa Vs Akath Makki and Others
Madras High Court · (1900) ILR (Mad) 478 : (1900) 10 MLJ 98
High Courts13 Dec 1899
Jogemaya Dasi and Others Vs William Sheriff
Calcutta High Court · (1900) ILR (Cal) 535
Bengal Tenancy Act, 1885 — Section 15
High Courts13 Dec 1899
Mohunt Das Vs Nil Komul, Dewan and another
Calcutta High Court · (1899) 12 CAL CK 0005
High Courts12 Dec 1899Dismissed
Chintamoni Sahu Vs Upendra Nath Sarnokae and Others
Calcutta High Court · (1899) 12 CAL CK 0002
High Courts12 Dec 1899
Singaracharlu Vs Upendraiya
Madras High Court · (1900) 10 MLJ 69
Evidence Act, 1872 — Section 91, 92
High Courts11 Dec 1899Dismissed
Balwant Singh Vs The Secretary of State for India in Council
Allahabad High Court · (1900) ILR (All) 139
High Courts11 Dec 1899
Ram Bharose Vs Kallu Mal and Others
Allahabad High Court · (1900) ILR (All) 135
High Courts09 Dec 1899
Shama Charn Kundu Vs Khettromoni Dasi
Calcutta High Court · (1900) ILR (Cal) 521
Privy Council09 Dec 1899
Moothia Chetty and Others Vs Ah Shain Shoke and others
Privy Council · (1900) 27 ILRPC 403
Privy Council09 Dec 1899
Shankar Baksh Vs Bulwant Singh and others
Privy Council · (1900) 27 ILRPC 333
Privy Council09 Dec 1899
Tara Lal Singh Vs Sarobur Singh and others
Privy Council · (1900) 27 ILRPC 407 : (1899) 27 IndApp 33