High Courts15 Dec 1877Disposed Of
Muthra Vs Jawahir and Others
Allahabad High Court · (1875) ILR (All) 527
JUDGMENT DATABASE
Search 11,94,396 Indian judgments.
11,94,396 judgments in All Courts · page 59,636 of 59,720
High Courts15 Dec 1877Disposed Of
Empress of India Vs Kampta Prasad
Allahabad High Court · (1875) ILR (All) 530
High Courts14 Dec 1877
In Re: Bhoobuneshwar Dutt
Calcutta High Court · (1878) ILR (Cal) 621
Penal Code, 1860 (IPC) — Section 173
High Courts10 Dec 1877
Gunno Singh Vs Latafut Hossain and Others
Calcutta High Court · (1878) ILR (Cal) 337
High Courts08 Dec 1877
Krishna Mohun Bose Vs Okhilmoni Dossee
Calcutta High Court · (1878) ILR (Cal) 332
Limitation Act, 1963 — Article 128, 1(13)
High Courts07 Dec 1877
Ram Lal Mookerjee Vs Mahtab Chunder Bahadoor, Maharajah of Burdwan
Calcutta High Court · (1878) ILR (Cal) 351
High Courts06 Dec 1877
Golokemoney Dabia and Others Vs Mohesh Chunder Mosa and Another
Calcutta High Court · (1878) ILR (Cal) 548
High Courts06 Dec 1877
Parmeshar Das and Another Vs Sahib Zadah and Others
Allahabad High Court · (1875) ILR (All) 524
High Courts03 Dec 1877
Gossain Dass Chunder Vs Issur Chunder Nath
Calcutta High Court · (1878) ILR (Cal) 225
High Courts03 Dec 1877
Altaf Ali Vs Lalji Mal and Another
Allahabad High Court · (1875) ILR (All) 518
Privy Council29 Nov 1877
Radha Proshad Singh Vs Ram Coomar Singh and others and The Collector of Shahabad
Privy Council · (1877) 3 ILRPC 796
High Courts28 Nov 1877
Gungapersad and Others Vs Gogun Sing
Calcutta High Court · (1878) ILR (Cal) 323
High Courts28 Nov 1877
The Empress Vs Harai Mirdha and Umed Sardar
Calcutta High Court · (1878) ILR (Cal) 190
Criminal Procedure Code, 1898 (CrPC) — Section 263Penal Code, 1860 (IPC) — Section 149, 302
High Courts28 Nov 1877
Kashishwary Deby and Others Vs Gogon Manjy
Calcutta High Court · (1878) ILR (Cal) 498
High Courts27 Nov 1877
Hem Lotta Vs Sreedhone Borooa and Another
Calcutta High Court · (1878) ILR (Cal) 772
High Courts24 Nov 1877
Sham Chand Giree Vs Madhub Chunder Giree
Calcutta High Court · (1878) ILR (Cal) 244
Privy Council22 Nov 1877
Norender Narain Singh. Vs Dwarka Lal Mundur and Others.
Privy Council · (1878) 3 ILRPC 397 : (1877) 5 IndApp 18