Privy Council21 Mar 1907
Sadagopa Chariar Vs A. Rama Rao and others
Privy Council · (1907) 34 IndApp 93
JUDGMENT DATABASE
Search 12,06,937 Indian judgments.
12,06,937 judgments in All Courts · page 59,719 of 60,347
High Courts21 Mar 1907Dismissed
Prag Narain and Others Vs Faiyaz Husain Khan
Allahabad High Court · (1907) 03 AHC CK 0008
High Courts20 Mar 1907
Rebati Mohan Das Vs Ahmed Khan
Calcutta High Court · 1 Ind. Cas. 590
Transfer of Property Act, 1882 — Section 6(a)
High Courts20 Mar 1907
Emperor Vs Kaitan Duming Fernad
Bombay High Court · (1907) 9 BOMLR 695
Bombay Prevention of Gambling Act, 1887 — Section 4, 5Criminal Procedure Code, 1898 (CrPC) — Section 65
High Courts20 Mar 1907Allowed
Narain Das and Another Vs Madhuban Das and Others
Allahabad High Court · (1907) ILR (All) 535
High Courts19 Mar 1907Dismissed
Sheikh Abdul Latif Vs Rajani Mohun Roy
Calcutta High Court · (1907) 03 CAL CK 0025
High Courts19 Mar 1907
Shyama Sundari Dasya Vs Mahomed Zarip and Others
Calcutta High Court · 3 Ind. Cas. 693
Land Registration Act, 1876 — Section 89Limitation Act, 1963 — Article 14
High Courts19 Mar 1907
Sidlingappa bin Ganeshappa and Others Vs Hirasa bin Tukasa
Bombay High Court · (1907) ILR (Bom) 405
Civil Procedure Code, 1882 — Section 280
High Courts19 Mar 1907
Shidlingappa Ganeshappa Vs Hirasa Tukasa
Bombay High Court · (1907) 9 BOMLR 542
High Courts19 Mar 1907Dismissed
Lalji Sahai Vs The Maharaja of Jaipur and Kishori and Others
Allahabad High Court · (1907) ILR (All) 379
High Courts18 Mar 1907
Brojanath Bose Vs Durga Prosad Singh
Calcutta High Court · (1907) ILR (Cal) 753
High Courts15 Mar 1907Dismissed
Beni Madhub Das Vs Jotindra Mohun Tagore and others
Calcutta High Court · (1907) 03 CAL CK 0010
High Courts14 Mar 1907
Amthalal Bhagvandas Vs Cursetji Dhanjisha
Bombay High Court · (1907) 9 BOMLR 466