High Courts12 Dec 1894Dismissed
Amanat-Un-Nissa and Another Vs Bashir-Un-Nissa and Another
Allahabad High Court · (1895) ILR (All) 77
JUDGMENT DATABASE
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12,02,054 judgments in All Courts · page 59,772 of 60,103
High Courts12 Dec 1894
Muthusami Mudaliar Vs Nallakulantha Mudaliar
Madras High Court · (1895) ILR (Mad) 418
Suits Valuation Act, 1887 — Section 11
High Courts11 Dec 1894Dismissed
Dwarka Das Vs Kameshar Prasad and Another
Allahabad High Court · (1895) ILR (All) 69
High Courts10 Dec 1894
Munisami Reddi Vs Arunachala Reddi and Others
Madras High Court · (1895) ILR (Mad) 265
High Courts08 Dec 1894
Ram Ranjan Chakerbati Vs Ram Narain Singh and Others
Calcutta High Court · (1895) ILR (Cal) 533
Privy Council08 Dec 1894
Ram Ranjan Chuckerbutty Vs Ram Narain Singh and others
Privy Council · (1894) 22 IndApp 60
Privy Council08 Dec 1894
Syed Muzhar Husein Vs Bodha Bibi and another
Privy Council · (1894) 22 IndApp 1
Privy Council08 Dec 1894
Choteynarain Singh; Karorpati Narain Singh and Another Vs Mussamat Ratan Koer; Mussamat Ratan Koer
Privy Council · (1894) 22 ILRPC 519 : (1894) 22 IndApp 12
Privy Council08 Dec 1894
Ratan Koer Vs Chotey Narain Singh and Karorpati Narain Singh and another
Privy Council · (1894) 12 PRI CK 0001
High Courts08 Dec 1894
Saiyid Muzhar Hossein Vs Mussamat Bodha Bibi and Another
Allahabad High Court · (1895) ILR (All) 112
High Courts07 Dec 1894
In Re: Reference under Stamp Act, Section 46
Madras High Court · (1895) ILR (Mad) 235
Stamp Act, 1899 — Section 51
High Courts06 Dec 1894Dismissed
Sarman Lal Vs Khuban and Others
Allahabad High Court · (1895) ILR (All) 422
High Courts06 Dec 1894Partly Allowed
Muhammad Yusuf Vs Lachmi Narain and Others
Allahabad High Court · (1895) ILR (All) 63
High Courts05 Dec 1894
Krishnaswami by his mother Savithri Ammal and Another Vs Sundrappa Aiyar
Madras High Court · (1895) 5 MLJ 164
Contract Act, 1872 — Section 11
High Courts05 Dec 1894
Sundrammal Vs Kullappa Chetti alias Thambianna Chetty
Madras High Court · (1895) 5 MLJ 36
High Courts05 Dec 1894
Nagamoney Mudaliar Vs Janakiram Mudaliar
Madras High Court · (1895) ILR (Mad) 142