High Courts10 May 1880
Sutyabhama Dassee Vs Krishna Shunder Chatterjee and Another
Calcutta High Court · (1881) ILR (Cal) 55
JUDGMENT DATABASE
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11,97,992 judgments in All Courts · page 59,776 of 59,900
High Courts08 May 1880
Sonamonne Dassee and Others Vs Hazir Gazi
Calcutta High Court · (1881) ILR (Cal) 31
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts07 May 1880
The Empress Vs Vaimbilee <BR> Vaimbilee Vs The Empress
Calcutta High Court · (1880) ILR (Cal) 826
Criminal Procedure Code, 1898 (CrPC) — Section 237Penal Code, 1860 (IPC) — Section 300
High Courts07 May 1880
Ram Lall Agurwallah Vs Masoollah Khan
Calcutta High Court · (1881) ILR (Cal) 6
Civil Procedure Code, 1908 (CPC) — Section 6
High Courts07 May 1880Disposed Of
Bahadur Singh and Others Vs Lachman Prasad
Allahabad High Court · (1880) ILR (All) 884
High Courts07 May 1880Dismissed
Mehdi Husain Vs Madar Bakhsh and Others
Allahabad High Court · (1880) ILR (All) 889
High Courts04 May 1880
Jibaneswari Debia, Mother and Guardian of Kailas Chunder Chuckerbutty Vs Grishchunder Chuckerbutty and Another Guardians of Dwarkanath Chuckerbutty <BR> Biseswari Debia, Mother and Guardian of Prosunno Kumar Chuckerbutty Vs Grishchunder Chuckerbutty, Guardian of Dwarkanath Chuckerbutty
Calcutta High Court · (1881) ILR (Cal) 243
High Courts04 May 1880Disposed Of
Sheo Gholam Singh Vs Sheo Partab Narain Singh
Allahabad High Court · (1880) ILR (All) 875
High Courts04 May 1880
Sheo Singh Rai and Another Vs Thakurya
Allahabad High Court · (1880) ILR (All) 872
High Courts03 May 1880
The Empress Vs Butokristo Dass and Another
Calcutta High Court · (1881) ILR (Cal) 59
Presidency Magistrates (Court- Fees) Act, 1877 — Section 129
High Courts03 May 1880Disposed Of
Ostoche Vs Hari Das and Another
Allahabad High Court · (1880) ILR (All) 869
High Courts03 May 1880
Mul Chand Vs Shib Charan Lal and Others
Allahabad High Court · (1880) ILR (All) 676
High Courts30 Apr 1880
Joggessur Singh and Others Vs Bycunt Nath Dutt and Others
Calcutta High Court · (1880) ILR (Cal) 822
High Courts30 Apr 1880
Chundee Churn Roy Vs Shib Chunder Mundul
Calcutta High Court · (1880) ILR (Cal) 945
Limitation Act, 1963 — Section 26
High Courts29 Apr 1880
Uggrakant Chowdhry and Others Vs Hurro Chunder Shiekdar and Others
Calcutta High Court · (1881) ILR (Cal) 209
Evidence Act, 1872 — Section 90
High Courts29 Apr 1880
Shumbhoonath Shaha Vs Guruchurn Lahiri
Calcutta High Court · (1880) ILR (Cal) 894
Limitation Act, 1871 — Article 167(ii)Limitation Act, 1877 — Section 2
High Courts29 Apr 1880
Payn Vs The Administrator-General of Bengal and Others
Calcutta High Court · (1880) ILR (Cal) 766
High Courts29 Apr 1880Dismissed
Mumford Vs Peal and Another
Allahabad High Court · (1880) ILR (All) 857