High Courts11 Aug 1891
Yakutun-nissa Bibee Vs Kishoree Mohun Roy and Others
Calcutta High Court · (1891) 08 CAL CK 0005
Court Fees Act, 1870 — Section 2
JUDGMENT DATABASE
Search 12,02,082 Indian judgments.
12,02,082 judgments in All Courts · page 59,833 of 60,105
High Courts11 Aug 1891
Shankaran and Others Vs Kesavan and Others
Madras High Court · (1892) ILR (Mad) 6
Limitation Act, 1963 — Article 120, 91
High Courts07 Aug 1891
Puthenpurayil Kumdipravam Kanara Kurup. Vs Puthenpurayil Kumdipravam Govinda Kurp.
Madras High Court · (1896) 6 MLJ 769
High Courts06 Aug 1891
Queen-Empress Vs Munisami and Others
Madras High Court · (1892) ILR (Mad) 39
Criminal Procedure Code, 1898 (CrPC) — Section 437
High Courts28 Jul 1891
Preonath Karar Vs Surja Coomar Goswami and Others
Calcutta High Court · (1892) ILR (Cal) 26
High Courts28 Jul 1891
Matangini Dasi and Another Vs Jogendra Chunder Mullick and Others
Calcutta High Court · (1892) ILR (Cal) 84
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts28 Jul 1891Dismissed
Ram Kishen Upadhia Vs Dipa Upadhia
Allahabad High Court · (1891) 07 AHC CK 0006
High Courts28 Jul 1891
Appu and Others Vs Raman and Others
Madras High Court · (1893) ILR (Mad) 425
Specific Relief Act, 1877 — Section 56(b)
High Courts28 Jul 1891
Queen-Empress Vs Sevudappayyar and Others
Madras High Court · (1892) ILR (Mad) 91
High Courts27 Jul 1891Dismissed
Queen-Empress Vs Bishambar Lal
Allahabad High Court · (1891) 07 AHC CK 0003
High Courts25 Jul 1891Dismissed
Mata Din Kasodhan Vs Kazim Husain and Another
Allahabad High Court · (1891) 07 AHC CK 0004
High Courts23 Jul 1891
Burla Runga Reddi and Another Vs Vidavalur Chenna Reddi and Others
Madras High Court · (1896) 6 MLJ 501
High Courts23 Jul 1891
Ranga Reddi and Another Vs Chinna Reddi and Others
Madras High Court · (1891) ILR (Mad) 465
High Courts23 Jul 1891
Sura Vittil Vayanda Valappil Kunhi Moidin and Others Vs Kypatt Ambu and Others
Madras High Court · (1896) 6 MLJ 764
High Courts22 Jul 1891
Bolai Chand Ghosal and Others Vs Samiruddin Mandal and Another
Calcutta High Court · (1892) ILR (Cal) 646
Limitation Act, 1963 — Article 144, 47