Privy Council08 Jul 1899
Diwan Ran Bijai Bahadur Singh Vs Indarpal Singh
Privy Council · (1899) 26 ILRPC 871
JUDGMENT DATABASE
Search 12,06,118 Indian judgments.
12,06,118 judgments in All Courts · page 59,860 of 60,306
High Courts07 Jul 1899
Dwarka Dass Agurwallah Vs Girish Chunder Roy
Calcutta High Court · (1899) ILR (Cal) 766
High Courts06 Jul 1899Dismissed
Dhan Kunwar and Another Vs Mahtab Singh and Others
Allahabad High Court · (1900) ILR (All) 79
High Courts05 Jul 1899
Fink Vs Maharaj Bahadoor Sing and Others
Calcutta High Court · (1899) ILR (Cal) 772
High Courts03 Jul 1899
Mahomed Yusuf Vs Abdur Rahim Bepari and Others
Calcutta High Court · (1899) ILR (Cal) 839
Succession Certificate Act, 1889 — Section 4
High Courts03 Jul 1899
Ghassee Jemadar Vs Nassiruddin Mistry
Calcutta High Court · (1899) ILR (Cal) 769
High Courts03 Jul 1899Dismissed
Lalta Prasad Vs Nand Kishore and Others
Allahabad High Court · (1900) ILR (All) 66
High Courts01 Jul 1899
Sm. Rajaranee Dassee Vs Debendra Nath Shaw and Another
Calcutta High Court · (1899) 07 CAL CK 0022
High Courts30 Jun 1899
Dukhada Sundari Dasi Vs Srimonto Joardar and Others
Calcutta High Court · (1899) ILR (Cal) 950
High Courts30 Jun 1899
Krishna Chandra Nath Vs Sadagar Sircar and Another
Calcutta High Court · (1899) ILR (Cal) 937
High Courts30 Jun 1899
Ram Narain Tewari and Others Vs Shew Bhunjan Roy and Others
Calcutta High Court · (1900) ILR (Cal) 197
High Courts30 Jun 1899Dismissed
Rojoni Kant Bagchi, Auction-purchaser Vs Hossain Uddin Ahmed, Judgment-Debtor, Who Appeared, and Sarat Sassi Dassi, Decree-Holder
Calcutta High Court · (1899) 06 CAL CK 0009
High Courts30 Jun 1899Allowed
Sadagar Sirkar and Anr Vs Krishna Chandra Nath
Calcutta High Court · (1899) 06 CAL CK 0005
High Courts26 Jun 1899
Sm. Provat Kumaree Dassee Vs Opurba Kissen Sett and Others
Calcutta High Court · (1899) 06 CAL CK 0011
High Courts23 Jun 1899
Ram Sarup and Another Vs Ghaurani and Another
Allahabad High Court · (1899) ILR (All) 453
High Courts21 Jun 1899Disposed Of
Phul Chand and Another Vs Ganga Ghulam
Allahabad High Court · (1899) ILR (All) 450