JUDGMENT DATABASE
Search 11,97,891 Indian judgments.
11,97,891 judgments in All Courts · page 59,868 of 59,895
Sheikh Baharulla alias Baromia Vs Sheikh Magan
Calcutta High Court · (1869) 05 CAL CK 0032
Mussamut Dharma Dasi Debi and Others Vs Radhika Prasad Dey
Calcutta High Court · (1869) 05 CAL CK 0016
Nafar Das Roy and Surjanarayan Roy Vs Guru Prasad Roy and Others
Calcutta High Court · (1869) 05 CAL CK 0012
Gobind Chandra Vs The Collector of Dacca and Others
Calcutta High Court · (1869) 05 CAL CK 0049
Tarak Chandra Bhuttacharjee and Others Vs Haro Sanker Sandyal and Others
Calcutta High Court · (1869) 05 CAL CK 0044
Sukram and Others Vs Kalakahar and Others
Calcutta High Court · (1869) 05 CAL CK 0040
Mathura Pandey Vs Ram Rucha Tewari and Others
Calcutta High Court · (1869) 05 CAL CK 0023
Saroda Sundari Dasi Vs Tarini Charan Chowdhry
Calcutta High Court · (1869) 05 CAL CK 0020
Raja Rash Bihari Lal Sing Vs Nabayi Paddar and Others
Calcutta High Court · (1869) 05 CAL CK 0059
Shib Jaton Roy Vs Panchanan Bose and Others
Calcutta High Court · (1869) 05 CAL CK 0025
Panna Lal and Others Vs Gapiram Bazuriah and Others
Calcutta High Court · (1869) 05 CAL CK 0022
Fakiruddin Mohammed Ahasan Vs Mr. C.J. Phillip
Calcutta High Court · (1869) 05 CAL CK 0054
Bhiro Chandra Mozoomdar and Others Vs Bamundas Mookerjee and Others
Calcutta High Court · (1869) 05 CAL CK 0036
Sudharam Patar Vs Sudharam and Others
Calcutta High Court · (1869) 05 CAL CK 0010
Chandi Prasad Nandi Vs Raghunath Dhar
Calcutta High Court · (1869) 05 CAL CK 0053
Bhaikdhari Sing Vs Raghubar Chowdhry
Calcutta High Court · (1869) 05 CAL CK 0026
Madhab Chandra Roy Vs Gangadhar Samant
Calcutta High Court · (1869) 05 CAL CK 0024