High Courts01 Apr 1898
Ishan Chunder Roy Vs Sukhamoni Chowdhrani
Calcutta High Court · (1898) ILR (Cal) 844
Limitation Act, 1963 — Article 61, 20
JUDGMENT DATABASE
Search 12,06,118 Indian judgments.
12,06,118 judgments in All Courts · page 59,887 of 60,306
High Courts01 Apr 1898
Mokoond Lal Singh Vs Nobodip Chunder Singha and Another
Calcutta High Court · (1898) ILR (Cal) 881
Guardians and Wards Act, 1890 — Section 17, 9
Privy Council01 Apr 1898
Damoderdas Tapidas Vs Dayabhai Tapidas and another
Privy Council · (1898) 25 IndApp 126
Privy Council01 Apr 1898
Ishan Chunder Roy Vs Sukhamoni Chowdhrani
Privy Council · (1898) 25 IndApp 95
Privy Council01 Apr 1898
Faiz Muhammad Khan Vs Muhammad Saeed Khan
Privy Council · (1898) 25 ILRPC 816 : (1898) 25 IndApp 77
High Courts01 Apr 1898
Sitharama Sastrulu and Others Vs Suryanarayana Sastri
Madras High Court · (1898) 8 MLJ 183
High Courts30 Mar 1898
Kumara Tirumalai Naik and Others Vs Bangaru Tirumalai Sauri Naik and Others
Madras High Court · (1898) ILR (Mad) 310
Pensions Act, 1871 — Section 4
High Courts29 Mar 1898Dismissed
Sheikh Niamat Ullah and others Vs A.H. Forbes, Executor of the estate of the late A.G. Forbes, who appeared; and Sheikh Koram Ali and Damor Nath Das, who did not appear in this appeal
Calcutta High Court · (1898) 03 CAL CK 0006
High Courts29 Mar 1898
Raman Chetti Vs Kadirvalu and Others
Madras High Court · (1898) 8 MLJ 148
Limitation Act, 1963 — Section 12
High Courts28 Mar 1898Dismissed
Ram Kuar and Another Vs Sardar Singh
Allahabad High Court · (1898) ILR (All) 352
High Courts25 Mar 1898
Kesharia Accomar Sreesungjee Vs Potooah Sett and others
Calcutta High Court · (1898) 03 CAL CK 0007
High Courts24 Mar 1898Dismissed
Baroda Sundari Deby Vs Annoda Sundari Deby and Another
Calcutta High Court · (1898) 03 CAL CK 0022
High Courts24 Mar 1898
Taju Pramanik and Others Vs Queen-Empress
Calcutta High Court · (1898) ILR (Cal) 711
Criminal Procedure Code, 1898 (CrPC) — Section 423Penal Code, 1860 (IPC) — Section 395, 412
High Courts23 Mar 1898Dismissed
Gulab Rai Vs Haji Syed Muhammad
Allahabad High Court · (1898) ILR (All) 345
High Courts23 Mar 1898Dismissed
Thakur Prasad Vs Gaya Sahu and Others
Allahabad High Court · (1898) ILR (All) 349
High Courts22 Mar 1898Dismissed
Dwarka Nath Paul Vs Sunder Lall Seal
Calcutta High Court · (1898) 03 CAL CK 0025
High Courts22 Mar 1898Allowed
Nemai Chand Kanji and others Vs Deno Nath Kanji and others
Calcutta High Court · (1898) 03 CAL CK 0024
High Courts22 Mar 1898
Harendra Nath Chowdhury Vs Brinda Rani Dassi
Calcutta High Court · (1898) 03 CAL CK 0010