High Courts17 Jan 1883
Dutto Singh and Others Vs Dosad Bahadur Singh
Calcutta High Court · (1883) ILR (Cal) 575
JUDGMENT DATABASE
Search 12,02,073 Indian judgments.
12,02,073 judgments in All Courts · page 59,947 of 60,104
High Courts09 Jan 1883
Dwarka Nath and Others Vs Aloke Chunder Seal and Others
Calcutta High Court · (1883) ILR (Cal) 641
High Courts19 Dec 1882
Ram Dass Vs Birjnundun Das alias Laloo Baboo and Another
Calcutta High Court · (1883) ILR (Cal) 617
High Courts18 Dec 1882
Dassorathy Huri Chunder Mahapattra Vs Rama Krishna Jana and Others
Calcutta High Court · (1883) ILR (Cal) 526
High Courts14 Dec 1882
Noyna Misser and Another Vs Rupikun and Others
Calcutta High Court · (1883) ILR (Cal) 609
Specific Relief Act, 1877 — Section 56
High Courts14 Dec 1882
Koonjo Behary Roy Vs Poorno Chunder Chatterjee
Calcutta High Court · (1883) ILR (Cal) 450
High Courts13 Dec 1882
Uggur Roy and Others Vs Jullessur Kooer
Calcutta High Court · (1883) ILR (Cal) 725
High Courts09 Dec 1882
Janoki Debi Vs Gopal Acharjia Goswami and Others
Calcutta High Court · (1883) ILR (Cal) 766
Privy Council09 Dec 1882
Srimati Janoki Debi Vs Gopal Acharjia and others
Privy Council · (1882) 10 IndApp 32
High Courts06 Dec 1882
Baso Kooer and Others Vs Hurry Dass and Others
Calcutta High Court · (1883) ILR (Cal) 495
High Courts06 Dec 1882
Lutchmeeput Singh Vs Sadaulla Nushyo and Others
Calcutta High Court · (1883) ILR (Cal) 698
Limitation Act, 1963 — Section 26
High Courts05 Dec 1882
Gobind Chunder Addya Vs Afzul Rabbani and Another
Calcutta High Court · (1883) ILR (Cal) 426
Civil Procedure Code, 1908 (CPC) — Section 103
High Courts01 Dec 1882
Radhapersad Singh Vs Ram Parmeswar Singh and Others
Calcutta High Court · (1883) ILR (Cal) 797
Privy Council01 Dec 1882
Radha Pershad Singh Vs Ram Purmeswar Singh and others
Privy Council · (1882) 10 IndApp 113
High Courts30 Nov 1882
Rughu Nath Singh Manku Vs Pareshram Mahata and Another
Calcutta High Court · (1883) ILR (Cal) 635
Limitation Act, 1963 — Section 4
High Courts30 Nov 1882
Haridas Sen Vs Ram Chunder Poddar and Others
Calcutta High Court · (1883) ILR (Cal) 463
Privy Council28 Nov 1882
Omrao Begum and Another Vs The Government of India and others
Privy Council · (1883) 9 ILRPC 704 : (1882) 10 IndApp 39
High Courts27 Nov 1882
Dhanpat Singh Vs Saraswati Dasi and Others
Calcutta High Court · (1883) ILR (Cal) 431
Evidence Act, 1872 — Section 35