High Courts20 May 1878Disposed Off
Empress of India Vs Partab
Allahabad High Court · (1875) ILR (All) 666
JUDGMENT DATABASE
Search 12,02,049 Indian judgments.
12,02,049 judgments in All Courts · page 60,010 of 60,103
High Courts17 May 1878
Doorga Persad Singh Vs Doorga Konwari and Another
Calcutta High Court · (1879) ILR (Cal) 190
High Courts17 May 1878
Gossain Sudersan Das Vs Terietput Singh and Others
Calcutta High Court · (1879) ILR (Cal) 46
Privy Council17 May 1878
Tekait Doorga Persad Singh Vs Tekaitni Doorga Konwari and another
Privy Council · (1878) 5 IndApp 149
High Courts16 May 1878
Protab Chunder Dass Vs Gour Chunder Roy
Calcutta High Court · (1879) ILR (Cal) 132
High Courts16 May 1878
Hurro Proshad Roy Vs Gopaul Dass Dutt and Others
Calcutta High Court · (1878) ILR (Cal) 818
High Courts13 May 1878
Jungle Singh Vs Khoob Lall and Another
Calcutta High Court · (1878) ILR (Cal) 788
High Courts13 May 1878
Roy Lutchmeeput Singh Vs Assamathem Nessa Bibee
Calcutta High Court · (1879) ILR (Cal) 142
High Courts11 May 1878
Kaliprosad Rai Vs Meher Chandro Roy and Others
Calcutta High Court · (1879) ILR (Cal) 222
High Courts10 May 1878
The Empress Vs Mohim Chunder Rai and Another
Calcutta High Court · (1878) ILR (Cal) 765
Criminal Procedure Code, 1898 (CrPC) — Section 233
High Courts10 May 1878
Kanye Lall Ruj and Another Vs Kangal Chandra Ruj
Calcutta High Court · (1879) ILR (Cal) 69
High Courts10 May 1878
Soonder Narain Vs Bennud Ram and Others
Calcutta High Court · (1879) ILR (Cal) 76
High Courts09 May 1878
Purran Chunder Ghose Vs Mutty Lall Ghose Jahira
Calcutta High Court · (1879) ILR (Cal) 50
Limitation Act, 1963 — Section 6
High Courts08 May 1878
Nittyanund Nundy and Others Vs Joykisto Cowar
Calcutta High Court · (1878) ILR (Cal) 738
Contract Act, 1872 — Section 247
High Courts06 May 1878Allowed
Empress of India Vs Bhawani and Another
Allahabad High Court · (1875) ILR (All) 664
High Courts02 May 1878
Prosunno Coomar Sircar and Others Vs Ram Coomar Parooey
Calcutta High Court · (1879) ILR (Cal) 53
High Courts01 May 1878
Tirthanund Thakoor Vs Mutty Lall Misser
Calcutta High Court · (1878) ILR (Cal) 774
High Courts30 Apr 1878
In Re: Chumman Shah and Another
Calcutta High Court · (1878) ILR (Cal) 756
Criminal Procedure Code, 1898 (CrPC) — Section 324