High Courts19 Nov 1912
Villuri Adinarayana Vs Polimera Ramudu alias Ramaswamy and Others
Madras High Court · 17 Ind. Cas. 648 : (1913) 24 MLJ 17
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12,20,891 judgments in All Courts · page 60,025 of 61,045
High Courts18 Nov 1912Dismissed
Dharam Kirti Saran and Others Vs Sabta Prasad and Another
Allahabad High Court · (1913) ILR (All) 107
High Courts18 Nov 1912
N.P.L.N.K.R. Kanniappan Chetti Vs P.R. Manikavasagam Chetti
Madras High Court · 17 Ind. Cas. 763 : (1912) 23 MLJ 677
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5
High Courts18 Nov 1912
Rajagopala Pandarithar, represented by his next friend Anni Ammal Vs Muthukumara Chettiar
Madras High Court · (1912) 23 MLJ 676
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 12
High Courts18 Nov 1912
Rajagopala Pandarithar, Represented By His Next Friend Anni Ammal Vs Muthu Kumara Chettiar
Madras High Court · 17 Ind. Cas. 762
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 12
High Courts18 Nov 1912
B. Ayyaparaju Vs The Secretary of State for India in Council
Madras High Court · 25 Ind. Cas. 894
Specific Relief Act, 1877 — Section 42
High Courts16 Nov 1912Dismissed
In Re: Gopala Bhau Changula
Bombay High Court · (1913) 15 BOMLR 49
Criminal Procedure Code, 1898 (CrPC) — Section 250
High Courts15 Nov 1912
R.M.A.R. Arunachella Chettiar Vs V.V.M. Muthiah Chettiar and Others
Madras High Court · (1912) 23 MLJ 679
Civil Procedure Code, 1908 (CPC) — Section 16, 16(d)
High Courts15 Nov 1912Dismissed
Atmaram Yekoba Vani Vs Bhila Ganpat Vani
Bombay High Court · (1913) 15 BOMLR 223
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7
High Courts15 Nov 1912Allowed
Emperor Vs Shivdas Omkar Marwadi
Bombay High Court · (1913) 15 BOMLR 315 : 19 Ind. Cas. 507
Penal Code, 1860 (IPC) — Section 186
High Courts15 Nov 1912Allowed
Dost Muhammad Vs Altaf Husain Khan and Others
Allahabad High Court · 17 Ind. Cas. 512
Civil Procedure Code, 1908 (CPC) — Section 146
High Courts15 Nov 1912
Karta Kishan Vs Harnam Chand
Allahabad High Court · (1913) ILR (All) 72
Registration Act, 1908 — Section 32
High Courts15 Nov 1912
Kirta Kishen Vs Harnam Chand
Allahabad High Court · 17 Ind. Cas. 465
Registration Act, 1908 — Section 32
High Courts15 Nov 1912
Ponga Maistry--Accused In C.C. No. 411 of 1910 On The File of The Taluk Magistrate of Gudalur Vs Emperor
Madras High Court · 18 Ind. Cas. 415
High Courts15 Nov 1912
K. Hajee Abdul Latheef Sahib and Another Vs The Official Assignee of Madras
Madras High Court · (1918) ILR (Mad) 1178 : (1917) ILR (Mad) 1173
High Courts15 Nov 1912
Ponga Maistry Vs King Emperor
Madras High Court · (1913) 24 MLJ 186
Plantations Labour Act, 1951 — Section 24
High Courts15 Nov 1912
K. Hajee Abdul Lateef Sahib and Another Vs The Official Assignee of Madras
Madras High Court · 44 Ind. Cas. 847
High Courts15 Nov 1912
R.M.A.R. Aruna Chella Chettiar Vs V.V.M. Muthiah Chettiar and Others
Madras High Court · 17 Ind. Cas. 758
Civil Procedure Code, 1908 (CPC) — Section 16