CourtKutchehry.com

JUDGMENT DATABASE

Search 11,85,135 Indian judgments.

11,85,135 judgments in All Courts · page 86 of 59,257

High Courts12 May 2026Disposed Of

Rani Agarwal Vs State Of Madhya Pradesh And Others

Madhya Pradesh High Court · (2026) 05 MP CK 1417

Constitution Of India, 1950-Article 226Madhya Pradesh Municipal Corporation (Accounts And Finance) Rules, 2018-Rule 251Madhya Pradesh Municipal Corporation (The Conduct Of Business Of The Mayor- In-Council/ President -In-Council And The Powers And Functions Of The Authorities ) Rules 1998-Rule 13
Read judgmentGenerate summary
High Courts12 May 2026Allowed

Pradhansingh Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2026) 05 MP CK 1415

Constitution Of India, 1950-Article 21Bharatiya Nagarik Suraksha Sanhita, 2023-Section 480(3), 483Bharatiya Nyaya Sanhita, 2023-Section 61(2), 109(1), 115(2), 118(1), 118(2), 126(2), 190, 191(2), 191(3), 296
Read judgmentGenerate summary
High Courts12 May 2026Disposed Of

Subash Mohapatra Vs State Of Odisha

Orissa High Court · (2026) 05 OHC CK 1263

Contempt Of Courts Act, 1971-Section 2(c)(ii), 2(c)(iii), 18Bharatiya Nyaya Sanhita, 2023-Section 318(4), 319(2), 336(2), 338, 340(2)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 35(3)
Read judgmentGenerate summary