High Courts10 Jun 2026Allowed
XXXX Juvenile Natural Guardian Vs State of Bihar
Patna High Court · (2026) 06 PAT CK 0695
Bharatiya Nyaya Sanhita, 2023- Section 309(4), 310(2)Juvenile Justice Act, 2015- Section 12
JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 9 of 59,257
High Courts10 Jun 2026Dismissed
State Of Guajrat Vs Kailashgiri Ramgiri Goswami
Gujarat High Court · (2026) 06 GUJ CK 0681
Code Of Criminal Procedure, 1973-Section 313, 378(1)(3)Indian Penal Code, 1860-Section 363, 366
High Courts10 Jun 2026Disposed Of
Visnagar Nagrik Sahakari Bank Ltd. (In Liquidation) Vs Patel Riteshkumar Babulal Thro Patel Babulal Mandas & Anr
Gujarat High Court · (2026) 06 GUJ CK 0680
Code Of Criminal Procedure, 1973-Section 2(wa), 200, 372, 374, 378, 378(4)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 413, 419Negotiable Instruments Act, 1881-Section 138, 143
High Courts10 Jun 2026Dismissed
Ajit Bhuiyan, son of Akhileshwar Bhuiyan Vs State Of Jharkhand
Jharkhand High Court · (2026) 06 JH CK 0614
Code of Criminal Procedure, 1973- Section 164Indian Penal Code, 1860- Section Section 366, 366(A), 376
High Courts10 Jun 2026Allowed
Satyendra Koeri, son of Late Janki Mahato Vs State Of Jharkhand
Jharkhand High Court · (2026) 06 JH CK 0613
Code of Criminal Procedure, 1973- Section 313Indian Penal Code, 1860- Section 34, 323, 341, 504Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989- Section 3, 4
High Courts10 Jun 2026Allowed
Rehan Ansari, Son Of Samsuddin Ansari Vs State Of Jharkhand
Jharkhand High Court · (2026) 06 JH CK 0611
Indian Penal Code, 1860- Section 147, 149, 323, 337, 341, 376, 379, 448, 504
High Courts10 Jun 2026Dismissed
Sukhram Lohra son of Bandhan Lohra Vs State Of Jharkhand
Jharkhand High Court · (2026) 06 JH CK 0610
Indian Penal Code, 1860- Section 34, 307, 323, 325, 341, 342, 344, 452, 506PROBATION OF OFFENDERS ACT, 1958- Section 4
High Courts10 Jun 2026Dismissed
Gomeya Barjo, son of Late Gono Barjo Vs State Of Jharkhand
Jharkhand High Court · (2026) 06 JH CK 0609
Narcotic Drugs And Psychotropic Substances Act, 1985-Section 20, 20(b), 22, 50
High Courts10 Jun 2026Allowed
Kamal Mandal, Son of Late Jaleshwar Mandal Vs State Of Jharkhand
Jharkhand High Court · (2026) 06 JH CK 0608
Indian Penal Code, 1860- Section 376
High Courts10 Jun 2026Dismissed
Ranjeet Hembrum, son of Munshi Ram Hembrum Vs State Of Jharkhand
Jharkhand High Court · (2026) 06 JH CK 0607
Indian Penal Code, 1860- Section 34, 359, 361, 363, 366, 366(A), 376, 376(1)
High Courts10 Jun 2026Allowed
Lalit Kumar Vs State Of Jharkhand
Jharkhand High Court · (2026) 06 JH CK 0606
Code of Criminal Procedure, 1973- Section 320, 482Indian Penal Code, 1860- Sections 420, 467, 468, 471
High Courts10 Jun 2026Allowed
Nusrat Sultana Vs State Of Jharkhand
Jharkhand High Court · (2026) 06 JH CK 0605
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Code of Criminal Procedure, 1973- Section 320, 482
High Courts10 Jun 2026Allowed
Ashutosh Tiwary Vs State Of Jharkhand
Jharkhand High Court · (2026) 06 JH CK 0604
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 84, 528, 531Code of Criminal Procedure, 1973- Section 82
High Courts10 Jun 2026Dismissed
Binit Kumar Singh @ Vinit Singh @ Vinit Kumar Singh, Son Of Late Nirmal Singh Vs State Of Jharkhand
Jharkhand High Court · (2026) 06 JH CK 0603
Bharatiya Nyaya Sanhita, 2023- Section 61(2), 80, 351(2), 352Dowry Prohibition Act, 1961- Section 3, 4Arms Act, 1959- Section 27
High Courts10 Jun 2026Dismissed
Neha Kumari Vs Vijay Anand son Of Arjun Modi
Jharkhand High Court · (2026) 06 JH CK 0602
Constitution of India, 1950- Article 227Family Courts Act, 1984- Section 10(3), 14
High Courts10 Jun 2026Disposed Of
Sharan Srivastava @ Raju Srivastava Vs State Of Jharkhand
Jharkhand High Court · (2026) 06 JH CK 0601
Negotiable Instrument Act, 1881- Section 138, 138(c), 142, 142(b)
High Courts10 Jun 2026Disposed Of
Nanjundaiah & Ors Vs State Of Karnataka & Ors
Karnataka High Court · (2026) 06 KAR CK 0599
High Courts10 Jun 2026Partly Allowed
Lokesh S Vs Sabeena K & Ors
Karnataka High Court · (2026) 06 KAR CK 0598
High Courts10 Jun 2026Disposed Of
Mohammed Farooq Vs Commercial Tax Officer [Internal Audit And Inspection]-1 Sheshadri Building Dewan’s Road Mysuru-570005
Karnataka High Court · (2026) 06 KAR CK 0597
Karnataka Value Added Tax Act, 2003 - Section 42(9)(c)