High Courts11 May 2026Disposed Of
M/s Sapphire Media Limited Vs NBCC Services Limited
Delhi High Court · (2026) 05 DEL CK 0139
JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 93 of 59,257
High Courts11 May 2026Disposed Of
Rakesh Bansal And Ors Vs Union Of India And Ors
Delhi High Court · (2026) 05 DEL CK 0138
Constitution of India, 1950- Article 21, 32, 136, 142, 226Delhi Urban Shelter Improvement Board Act, 2010- Section 2(f)Bombay Municipal Corporation Act, 1888- Section 312(1), 313(1)(a), 314
High Courts11 May 2026Disposed Of
Khushnuma Khan & Ors Vs Union Of India Through Its Secretary Ministry Of Housing And Urban Affairs & Ors.
Delhi High Court · (2026) 05 DEL CK 0137
Constitution of India, 1950- Article 21, 32, 136, 142, 226Delhi Urban Shelter Improvement Board Act, 2010- Section 2(f)Bombay Municipal Corporation Act, 1888- Section 312(1), 313(1)(a), 314
High Courts11 May 2026Dismissed
Rajeshwar Dayal Aggarwal Vs M/s Enicar Machine (India)
Delhi High Court · (2026) 05 DEL CK 0136
Constitution of India, 1950- Article 226Industrial Disputes Act, 1947- Section 2(a), 2(s), 17(2)
High Courts11 May 2026Dismissed
Sterlite Technologies Ltd Vs Bharat Sanchar Nigam Limited
Delhi High Court · (2026) 05 DEL CK 0135
Arbitration and Conciliation Act, 1996- Section 21, 28(3), 34, 34(2), 34(2A), 34(3)
High Courts08 May 2026Disposed Of
Groom Hussain Khan Vs Union of India
Rajasthan High Court · (2026) 05 RAJ CK 1502
High Courts08 May 2026Disposed Of
Poonam Kanwar Vs State of Rajasthan
Rajasthan High Court · (2026) 05 RAJ CK 1501
Rajasthan Rent Control Act, 2001- Section 22(c), 22(g), 23, 23(3)Code of Civil Procedure, 1908- Order 1 Rule 10
High Courts08 May 2026Disposed Of
Roshan Lakra Vs State And Another
Calcutta High Court · (2026) 05 CAL CK 1480
Constitution Of India, 1950-Article 21, 142Protection Of Children From Sexual Offences Act, 2012-Section 6Code Of Criminal Procedure, 1973-Section 164, 313, 320, 482
High Courts08 May 2026Allowed
Bharatbhai Magjibhai Patel & Ors Vs Chunilal Mervanbhai Patel & Ors
Gujarat High Court · (2026) 05 GUJ CK 1421
Code Of Civil Procedure, 1908-Section 96Specific Relief Act, 1963-Section 38(3)Evidence Act, 1872-Section 35
High Courts08 May 2026Dismissed
State Of Gujarat Vs R P Chaturvedi & Ors
Gujarat High Court · (2026) 05 GUJ CK 1420
Indian Medical Council Act, 1956-Section 17
High Courts08 May 2026Allowed/ Dismissed/ Disposed Of
Krunal Thakorbhai Tandel Vs State Of Gujarat & Ors
Gujarat High Court · (2026) 05 GUJ CK 1419
Constitution Of India, 1950-Article 73, 162, 309University Grants Commission Act, 1956-Section 3
High Courts08 May 2026Disposed Of
Institute Of Teaching And Research In Ayurveda Through Its Director Pro. Tanuja Nesari Vs Manish Babulal Gohil & Ors.
Gujarat High Court · (2026) 05 GUJ CK 1418
High Courts08 May 2026Dismissed
Jayshrikumari Ishvarbhai Patel Vs State Of Gujarat & Anr
Gujarat High Court · (2026) 05 GUJ CK 1417
Constitution Of India, 1950-Article 309Government Higher Secondary Teacher, Class III, Procedure For Selection Rules, 2019-Rule 4, 5, 7University Grants Commission Act, 1956-Section 3
High Courts08 May 2026Dismissed
Aone Exploration Private Limited Vs Oil And Natural Gas Corporation Limited (Ongc) & Ors
Gujarat High Court · (2026) 05 GUJ CK 1416
High Courts08 May 2026Disposed Of
Guliben Nathubhai Rathva Vs State Of Gujarat & Ors.
Gujarat High Court · (2026) 05 GUJ CK 1415
Gujarat Mineral (Prevention Of Illegal Mining, Transportation And Storage) Rules, 2017-Rule 12
High Courts08 May 2026Disposed Of
Sadvichar Parivar Vs State Of Gujarat & Anr
Gujarat High Court · (2026) 05 GUJ CK 1414
Constitution Of India, 1950-Article 226
High Courts08 May 2026Dismissed
Girishkumar Rameshchandra Soni Vs High Court Of Gujarat Through Registrar General
Gujarat High Court · (2026) 05 GUJ CK 1413
Constitution Of India, 1950-Article 32, 226, 234, 235, 309Gujarat Civil Services (Discipline And Appeal) Rules, 1971-Rule 3B, 6, 9(1), 9(2), 23
High Courts08 May 2026Dismissed
Jayeshbhai Natwarbhai Patel & Ors Vs State Of Gujarat & Ors
Gujarat High Court · (2026) 05 GUJ CK 1412
Constitution Of India, 1950-Article 226Gujarat Cooperative Societies Act, 1961-Section 81, 84, 86, 87, 88, 93, 93(1), 110
High Courts08 May 2026
Chetnaben Mihirbhai Pandya (Chetna Vasudev Raval - Maiden Name) Vs State Of Gujarat & Ors
Gujarat High Court · (2026) 05 GUJ CK 1411
Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013-Section 11, 15, 16, 17, 18, 19, 19(1), 19(2), 26, 30, 38, 38(2)
High Courts08 May 2026Allowed
Hansaben Dahyabhai Pathak Vs Union Of India & Anr
Gujarat High Court · (2026) 05 GUJ CK 1410
Constitution Of India, 1950-Article 14, 19, 226Passports Act, 1967-Section 6(2)(f), 22(a)