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Judgment
5 paragraphs · 78 wordsArindam Lodh, J
Heard Mr. D.R. Chowdhury, learned senior counsel appearing for the appellant. Also heard Mr. S. Bhattacharjee, learned counsel appearing for the respondents.
It is submitted by the learned counsel appearing for the parties that some relevant exhibited documents have not been enclosed in the paper book prepared by the Registry.
As such, Registry is directed to incorporate those exhibited documents in the paper book within a period of 7(seven) days.
List the matter on 31.08.2023.
