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Judgment
6 paragraphs · 111 wordsGurpal Singh Ahluwalia, J
Case diary is available.
This first application under Section 439 of Code of Criminal Procedure, 1973 has been filed for grant of bail.
Applicant has been arrested on 26.11.2023 in connection with Crime No.659/2023 registered by Police Station Gole Ka Mandir, District Gwalior for offence punishable under Sections.307, 294, 323, 506, 34 of the IPC and Section 25,27 of Arms Act.
After arguing the matter at length and in the light of the fact that applicant has a criminal history of six cases the counsel for applicant seeks permission of this court to withdraw this application.
It is accordingly dismissed as withdrawn.