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Judgment
6 paragraphs · 103 wordsGurpal Singh Ahluwalia, J
Case diary is available.
This first application under Section 439 of Cr.P.C. has been filed for grant of bail.
3 . The applicant has been arrested on 02.10.2023 in connection with Crime No.489/2023 registered at Police Station Ashoka Garden, District Bhopal for offence under Sections 307, 341, 294, 323, 324, 506, 34 of IPC.
After arguing the matter at length and in the light of fact that all the injured witnesses have not been examined so far, counsel for applicant seeks permission of this Court to withdraw this application.
It is accordingly dismissed as withdrawn.