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Judgment
4 paragraphs · 91 words1.
Looking to the contentious issues raised in this Broadcasting Petition, the same is Admitted.
2.
Notice upon respondent to be served by dasti service as well as by email.
3.
One of the prayers made in this petition is for a direction to the respondent to return certain number of STBs. It would be in the interest of the concerned respondent to approach the petitioner in the meantime and make efforts for settlement at least in respect of STBs.
4.
List this matter under the heading “For Directions” on 05.07.2024.