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Judgment
4 paragraphs · 101 wordsLooking to the contentious issues raised in this Broadcasting Petition, the same is Admitted.
Notice upon respondent, which is accepted by Mr. G. S. Oberoi, counsel for respondent and he is seeking time to take instructions, to file Vakalatnama and to file reply. Time, as prayed for, is granted till next date of hearing.
List the matter under the heading "For Directions" on 18.7.2024.
In the meanwhile, interruptions, if any, of one of the channels of the petitioner caused at the end of the respondent, the same shall be rectified by the respondent as soon as possible.