High CourtsSingle Bench

Amit Kumar vs Union Of India

Gauhati High Court · Decided on 23 August 2021 · Citation: (2021) 08 GAU CK 0080

HON’BLE JUDGES
Hitesh Kumar Sarma, J
RESULT
Disposed Of
CASE NUMBER
Bail Application No.1714 Of 2021

AI Structured Summary

Not yet generated for this judgment

Judgment

49 paragraphs · 74 words

Month,Place,EWB No.,"From GSTIN &

Name","To GSTIN &

Name","From Place &

Pin",To Place & Pin,"EWB No. &

Dt.","Doc. No.

& Dt.","Assess

Val.","Tax

Val","HSN

Code","HSN

Desc.","Latest

Vehicle

No.","Movem ent of

Vehicle

Jan-

21",Ludhiana,301272229743,"06CEPPB5183L

1Z4/BANSAL

ASSOCIATES","18AKGP

K7676Q

1Z4/MARUTI

TRADERS","Panchkula/133

302",BELTOLA/781028,"301272229743

- 02/01/2021

20:57:00","Ba/K/0

47-

02/01/2021",309028,15451,2701,,"HR69C

0649","N o Record

Available for

MOVEMENT

OF

VEHICLE

Jan-

21",Ludhiana,"301272

230815","06CEPPB5183L

1Z4/BANSAL

ASSOCIATES","18AKGP

K7676Q

1Z4/MARUTI

TRADERS","Panchkula/133

302","BELTOLA/7810

28","3012722230815

- 02/01/2021

21:07:00","Ba/K/0

50-

02/01/2021",323932,16197,2701,,HR46E039,"Lasedi Toll

Plaza

Rajasthan To

Samakhiali Tol

Plaza, Gujarat

370147