AI Structured Summary
Not yet generated for this judgment
Judgment
9 paragraphs · 115 words
Biswajit Palit, J
Learned Senior Counsel Mr. D. Bhattacharya assisted by Mr. S. Das, Learned Counsel is present for the appellant.
Learned P.P. Mr. Raju Datta is present for the respondent-State.
Heard both the sides.
It is found that the Case Diary relating to R.K. Pur PS Case No.5, 21 and 26 of 2025 are also required for decision of this bail application which are not available before this court today. As such Learned P.P. sought for accommodation.
Considered
Learned P.P. be asked to produce the CD of the aforesaid cases on the next date.
List this matter on 04.07.2025.
A copy of this order be supplied to Learned P.P. in course of the day.