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Judgment
8 paragraphs · 144 wordsAnoop Chitkara, J
The petitioner, who is working as Centre Head Teacher, at Government Centre Primary School, Bahlkwar, Education Block, Chauntra-II, District
Mandi, H.P., has come up before this Court seeking a direction to the respondent to decide his representation dated 07.01.2021, Annexure P-3 for her
suitable adjustment in Government Centre Primary School, Smaila, Education Block Gopalpur-II, District Mandi, H.P.
Notice. Mr. Bhupender Thakur, learned Deputy Advocate General appears and accepts service of notice on behalf of the respondents.
In view of the nature of the order, this Court proposes to pass, no response is required from the respondents.
Consequently, this petition is disposed of with a direction to the second respondent to decide the representation of the petitioner, dated 07.01.2021,
Annexure P-3, in accordance with the transfer policy, within two weeks from today. Pending application(s), if any, are closed.