AI Structured Summary
Not yet generated for this judgment
No AI summary yet
Generate an eight-section analysis of this judgment — facts, issues, reasoning, ratio and a plain-language gist.
Judgment
8 paragraphs · 149 wordsAnoop Chitkara, J
The petitioner, who is working as Drawing Teacher, at Government Middle School Panyali under complex Government Senior Secondary School,
Bechar-Ka-Bag, District Sirmaur, H.P., has come up before this Court seeking a direction to the respondent to decide his representation dated
30.11.2020, Annexure P-2 for his transfer from the present place of posting to one of the stations of his choice, mentioned therein.
Notice. Mr. Bhupender Thakur, learned Deputy Advocate General appears and accepts service of notice on behalf of the respondents.
In view of the nature of the order, this court proposes to pass, no response is required from the respondents.
Consequently, this petition is disposed of with a direction to the second respondent to decide the representation of the petitioner, dated 30.11.2020,
Annexure P-2, in accordance with the transfer policy, within one week from today. Pending application(s), if any, are closed.