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Judgment
4 paragraphs · 76 words1.
A Report dated 22.9.2016 from the Medical Superintendent, All India Institute of Medical Sciences (AIIMS), New Delhi has been received.
2.
Learned counsel for the petitioner wants to file response thereto, which may be filed within one week.
3.
List these matters on 17th October, 2016.
4.
In the meantime, copy of the petition(s) be served upon the standing counsel for the State(s) so that the counsel remain present on the next date of hearing.
