COUNSEL
Ms. Manali Singhal, Mr. Santosh Sachin, Mr. B.P. Sarangi, Mr. Tejasvi Kumar, Mr. S. Sarfaraz Karim, Advocates and Mr. Ambar Qamaruddin, AOR, for the Petitioner; Dr. Monika Gusain, AOR, Mr. Abhijit Sengupta, AOR, Mr. Abhishek Chaudhary, AOR, Mr. Sanjay Visen, Advocate, Mr. Anil Kumar Tandale, AOR, Mr. Anil Shrivastav, AOR, Mr. Ritu Raj, Advocate, Mr. Aniruddha P. Mayee, AOR, Mr. A. Selvin Raja, Mr. Charuddha Mahindrakar, Advocates, Mr. Anuvrat Sharma, AOR, Mr. Arjun Garg, AOR, Mr. Arun K. Sinha, AOR, Mr. Sapam Biswajit Meitei, Advocate, Mr. Ashok Kumar Singh, AOR, Mr. Naresh Kumar Gaur, Mr. M. Ghanashyam, Advocates, Mr. Ashok Mathur, AOR, Mr. B. Balaji, AOR, Mr. C. D. Singh, AOR, Mr. Sandeepan Pathak, Advocate, Mr. Dharmendra Kumar Sinha, AOR, Mr. D. S. Mahra, AOR, Mr. Gopal Singh, AOR, Mr. Rituraj Biswas, Ms. Varsha Poddar, Advocates, Mr. Gopal Singh, AOR, Mr. Manish Kumar, Ms. Varsha Poddar, Advocates, Mr. Shreyas Jain, Advocate, Mr. G. Prakash, AOR, Mr. Gulshan Bajwa, AOR, Mr. Sourabh Ajay Guta, Mr. Nishant Bishnoi, Advocates, Mr. Jagjit Singh Chhabra, AOR, Mr. Kamlendra Mishra, AOR, Mr. K. V. Mohan, AOR, Mr. M. A. Krishna Moorthy, AOR, Mr. Nirnimesh Dube, AOR, Mr. Soumitra G. Chaudhuri, Advocate, Mr. Parijat Sinha, AOR, Mr. P. N. Gupta, AOR, Mr. P. N. Ramalingam, AOR, Mr. Prashant Kumar, AOR, Mr. Praveen Swarup, AOR, Mr. Shikhar Garg, Advocate, Mr. P. V. Yogeswaran, AOR, Mr. Rajeev Sharma, AOR and Mr. Rajiv Mehta, AOR, for the Respondent; Mr. A.K. Sanghi, Mrs. V. Mohana, Sr. Advocates, Mr. Suryanarayana Singh, Sr. AAG , Mr. Rajiv Nanda, AOR, Mr. Rameshwar Prasad Goyal, AOR, Mr. Ranbir Singh Yadav, AOR, Mr. Ranjan Mukherjee, AOR, Mr. R. Sathish, AOR, Mrs. Anil Katiyar, AOR, Mr. Satish Vig, AOR, Mrs. D. Bharathi Reddy, AOR, Mr. Shibashish Misra, AOR, Mr. Shree Pal Singh, AOR, Mr. G.M. Kawoosa, Advocate, Mr. Sunil Fernandes, AOR, Mr. Tapesh Kumar Singh, AOR, Mohd. Waquas, Advocate, Mr. Aditya P. Singh, Advocate, Mr. T. V. George, AOR, Mr. V. G. Pragasam, AOR, Mr. Prabu Ramasubramanian, Advocate, Mr. V. N. Raghupathy, AOR, Ms. A. Subhashini, AOR, M/s. Corporate Law Group, Mr. K.V. Jagdishvaran, Advocate, Ms. G. Indira, AOR, Ms. Hemantika Wahi, AOR, Ms. K. Enatoli Sema, AOR, Mr. Pratap Venugopal, Ms. Surekha Raman, Advocates, Mr. Anuj Sarma, Ms. Niharika, Mr. Aman Shukla, Ms. Kanika Kalaiyarasan, Advocates, for M/s. K. J. John & Co., Ms. Niranjana Singh, AOR, Ms. Pragati Neekhra, AOR, Ms. Rachana Srivastava, AOR, Ms. Sumita Hazarika, AOR, Ms. Sushma Suri, AOR, Ms. Susmita Lal, AOR, Ms. Rajkumari Banju, AOR, Mr. Manoj R. Sinha, Mr. R.P. Goyal, Ms. Sunita Sharma, Mr. R.K. Malhotra, Ms. Rekha Pandey, Mr. Raj Bahadur Yadav, Mr. R.K. Rathore, Mr. Amrish Kr. Sharma, Ms. Rekha Pandey, Mr. B.K. Prasad, Mr. Guntur Prabhakar, Ms. Prerna Singh, Mr. M. Yogesh Kanna, Ms. Nithya, Mr. C.K. Sasi, Manukri Shwan, Mr. S. Udaya Kumar Sagar, Mr. Baskula Athik, Mr. Kunal A. Cheema, Mr. Yogesh K. Ahirrao, Mr. Nishant R. Katneshwarkar, Mr. Shuvodeep Roy, Mr. Sayooj Mohandas M., Mr. S.S. Shamshery, Mr. Amit Sharma, Mr. Prateek Yadav, Mr. Ankit Raj, Ms. Ruchi Kohli, Mrs. K. Enatoli Sema, Mr. Edward Belho, Mr. Amit Kumar Singh, Mr. K. Luikang Michael, Ms. Aruna Mathur and Ms. Anuradha Arputham, Advocates, for the Respondent/State of Uttarakhand
