AI Structured Summary
Not yet generated for this judgment
Judgment
S. No.,Heading,Award of the Tribunal,
1.,Loss of Dependency,"Rs.51,00,000/-",
2.,Funeral Expenses,"Rs. 10,000/-",
3.,Loss of Estate,"Rs. 10,000/-",
Total,,"Rs 51,20,000 /-",
S. No.,Heading,"Award of the
Tribunal",Modified award
1.,Future loss,"Rs. 11,52,000","Rs. 9.60,120/-
2.,Loss of Estate,"Rs. 10,000/-",Rs. 15000/-
3.,Burial expenses,"Rs. 10,000/-",Rs. 15000/-
4.,Consortium,,"Rs. 40,000/-
Total,,"Rs. 11,80,000/-","Rs. 10,30,120/-
S. No.,Heading,Award of the Tribunal,
1.,Loss of Dependence,"Rs. 26,00,000/-",
2.,Funeral Expenses,"Rs. 10,000/-",
3.,Loss of Estate,"Rs. 10,000/-",
4.,Loss of Consortium,"Rs. 10,000/-",
Total,,"Rs. 26,30,000/-",
3.,Loss of estate,"Rs. 20,000/-","Rs. 15,000/-
Total,,"Rs. 5,50,000/-","Rs. 5,40,000/-
