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Judgment
14 paragraphs · 62 words
S.
No.",Heads,Award of Tribunal,Modified award
1.,For loss of dependency Confirmed,"Rs. 4,08,000/-","Rs. 4,08,000/-
2.,For funeral expenses,Rs. 5000/-,"Rs. 10,000/-
3.,For Loss of estate Confirmed.,Rs. 5000/-,Rs. 5000/-
4.,"For loss of love and affection to the parents (Rs.
25,000/- each)",Nil,"Rs. 50,000/-
5.,"For loss of love and affection to the two brothers (Rs.
20,000/- each)",Nil,"Rs. 40,000/-
,,,
6.,"For transportation charges
Total","Nil
Rs. 4,18,000/-","Rs. Rs. 7500/-
Rs. 5,20,500/-
