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Judgment
4 paragraphs · 89 wordsDr. Kauser Edappagath, J
1.
This Original Petition has been filed seeking speedy disposal of C.C.No.1253/2016 pending on the file of the Judicial First Class Magistrate Court, Kolencherry.
2.
I have called for a report from the learned Magistrate. The learned Magistrate reported that the matter could be disposed of within three months.
Hence, the Original Petition (Crl.) is disposed of with a direction to the learned Magistrate to dispose of C.C.No.1253/2016 within a period of three months from the date of receipt of a copy of this judgment.