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Judgment
7 paragraphs · 118 wordsDr Kauser Edappagath, J
This Original Petition has been filed for speedy disposal of C.C.No.85/2019 pending at the Judicial First Class Magistrate Court, Kunnamangalam.
A report has been called for from the learned Magistrate who reported that the case stands posted to 4.1.2022 for the examination of CW's 1 to 3.
The learned Magistrate further stated in the report that the case can be disposed of within a period of four months, if the prosecution produce the
witnesses in time.
Hence, this Original Petition (Crl.) is disposed of with a direction to the learned Magistrate to dispose of the case within four months. The Public
Prosecutor concerned also is directed to produce the witnesses in time.