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Judgment
6 paragraphs · 78 wordsMeenakshi Madan Rai, J
Learned Senior Counsel Mr. S. S. Hamal along with Learned Counsel enters appearance for the Respondent No.1 today. Learned Counsel assisting Learned Senior Counsel undertake to file Vakalatnama during the course of the day.
Learned Counsel Mr. Tashi Wongdi Bhutia enters appearance for the Respondent No.2 today and undertake to file Vakalatnama during the course of the day.
Call for the records from the Learned Claims Tribunal.
Let Paper-Books be prepared.
List on 10-09-2024.