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Judgment
9 paragraphs · 107 wordsLanusungkum Jamir, J
(Video Conference)
Heard Mr.Mayongkhui Ngalung, learned counsel for the applicants. By this application, the applicants are praying for impleading as party respondent Nos.4 and 5 in WP(C) No.322 of 2021.
Issue notice.
Mr.Niranjan, learned GA appears on behalf of respondent Nos.1, 2 and 3 and Mr.S.Worthing, learned counsel enters appearance on behalf of respondent Nos.4 and 5/writ petitioners.
Notice on respondents are complete.
Mr.S.Worthing, learned counsel for respondent Nos.4 and 5 prays for two weeks' time to file objections. Prayer is allowed.
List the matter again on 8.12.2021.
Furnish a copy of this order to learned counsel for the parties through their respective emails/WhatsApp.