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Judgment
5 paragraphs · 102 wordsSanjay Kumar Dwivedi, J
Mr. B.R.Rochan, the learned counsel appears on behalf of the O.P.Nos.4 and 6 to 9 and Mr. Gaurav Abhishek, the learned counsel appears on behalf of O.P.No.5.
Notice upon O.P.No.1 has been received by his brother who is O.P.No.3 and in view of that notice upon O.P.Nos.1 and 3 are validly served. Notice upon O.P.Nos.2 and 3 are validly served.
With a view to provide one more opportunity to the Opposite parties who have not appeared till date, the matter is being adjourned.
Let this matter appear after two weeks under the appropriate heading.