AI Structured Summary
Not yet generated for this judgment
No AI summary yet
Generate an eight-section analysis of this judgment — facts, issues, reasoning, ratio and a plain-language gist.
Judgment
4 paragraphs · 97 wordsAhanthem Bimol Singh, J
Heard Mr. M. Hemchandra, learned senior counsel assisted by Ms. Rinika Maibam, learned counsel appearing for the applicants.
Mr. Sh. Athoi Singh, learned counsel entered appearance and accepts notice on behalf of respondents No. 1, 2 and 3, Mr. Y. Ashang, learned GA entered appearance and accepts notice on behalf of respondents No. 4, 5 and 6 and Ms. Beedyasaree M., learned counsel assisting Mrs. Momota Oinam, learned counsel entered appearance and accepts notice on behalf of respondent No. 7, hence no formal notice is called for.
List this case again on 23-02-2023.