Supreme CourtFull Bench

D. Krishna Mohan vs Hon�ble Secretary, Hon�ble Supreme Court Legal Service Committee And Ors.

Supreme Court Of India · Decided on 1 November 2022 · Citation: (2022) 11 SC CK 0079

HON’BLE JUDGES
Uday Umesh Lalit, CJ · M.R. Shah, J · Sanjiv Khanna, J
RESULT
Dismissed
CASE NUMBER
Review Petition (Civil) No. 237 Of 2022 In Writ Petition (Civil) No. 297 Of 2019
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Judgment

4 paragraphs · 51 words

Application for listing Review Petition in open Court is rejected.

Since the said application is rejected, no permission to appear and argue in-person is granted.

We have gone through the grounds raised in the Review Petition and do not find any reason to justify interference.

This Review Petition is, therefore, dismissed.