Supreme CourtDivision Bench

D. Laxmamma vs S. Halappa And Ors.

Supreme Court Of India · Decided on 1 November 2022 · Citation: (2022) 11 SC CK 0081

HON’BLE JUDGES
Uday Umesh Lalit, CJ · Sanjiv Khanna, J
RESULT
Dismissed
CASE NUMBER
Review Petition (Civil)D.No. 21276 Of 2022 In Civil Appeal No. 7512 Of 2012
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Judgment

2 paragraphs · 44 words

There is delay of 975 days in filing the Review Petition. The explanation offered in the application seeking condonation of delay is not satisfactory at all.

We, therefore, refuse to condone delay. Consequently, the instant Review Petition is dismissed on the ground of limitation.