Supreme CourtDivision Bench

State Of Gujarat And Anr vs Pravinkumar R. Patel

Supreme Court Of India · Decided on 1 November 2022 · Citation: (2022) 11 SC CK 0084

HON’BLE JUDGES
Uday Umesh Lalit, CJ · Sanjiv Khanna, J
CASE NUMBER
Review Petition (Civil.) D.No. 9241 Of 2021 In Special Leave Petition (Civil) No. 33633 Of 2017
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Judgment

3 paragraphs · 45 words

There is delay of 794 days in preferring the instant Review Petition.

The explanation offered in the application for condonation of delay is not satisfactory at all.

We refuse to condone the delay. Consequently, the instant Review Petition is dismissed on the ground of limitation.