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Den Networks Limited vs Diwakar Cable And Anr

Telecom Disputes Settlement And Appellate Tribunal · Decided on 3 May 2023 · Citation: (2023) 05 TDSAT CK 0014

HON’BLE JUDGES
Dhirubhai Naranbhai Patel, Chairperson · Subodh Kumar Gupta, Member
CASE NUMBER
Broadcasting Petition No. 570 Of 2020
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Judgment

16 paragraphs · 208 words
1.

Despite the notice issued by this Tribunal to be served by City Police Sadar Kotwali Police Station, Jodhpur, Rajasthan, the same has not been served by SHO of the police station upon the owner of the respondent.

2.

We, therefore, request Deputy Commissioner of police, (East), Jodhpur, Rajasthan that the order passed by this Tribunal vide our order dated 28.11.2022 may complied with through to aforesaid police station.  The details are as under: -

Name of Deputy Commissioner of police

Deputy Commissioner of police, (East), Jodhpur

Address and Details of Deputy Commissioner of police

Deputy Commissioner of police, (East), Jodhpur

Address: Ratanada, Police Line, Jodhpur, Rajasthan 342001

Email : dcp.east.jodhpur@rajpolice.gov.in

Phone: 0291- 2650700

Details of Individual

DIWAKAR CABLE

Through its Proprietor: Lalit Diwakar

Address: Hanuman Ji ki Bhakri, Ghantagar, Jodhpur - 342003

3.

Registry of this Tribunal is hereby direct to supply copy of the order dated 28.11.2022 as well as today’s order to the Deputy Commissioner of police, (East), Jodhpur, Rajasthan initially by fax and thereafter by Registry post AD.

4.

Dasti/personal service of today’s order as well as order dated 28.11.2022 to be served the aforesaid order to the Deputy Commissioner of police, (East), Jodhpur, Rajasthan.

5.

The matter is, therefore, is adjourned to 15.9.2023.