Tribunals and CommissionsDivision Bench

Den Networks Ltd vs Avn Broadcasting Pvt Ltd

Telecom Disputes Settlement And Appellate Tribunal · Decided on 31 August 2022 · Citation: (2022) 08 TDSAT CK 0054

HON’BLE JUDGES
Dhirubhai Naranbhai Patel, Chairperson · Subodh Kumar Gupta, Member
CASE NUMBER
Broadcasting Petition No. 702 Of 2021
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Judgment

2 paragraphs · 94 words

Counsel Mr. Seemant K Garg appearing for the Ex-Director namely Mr. Sunil Tripathi seeking time to file Vakalatnama and to get instructions.  He is tendering counter affidavit during the course of the day which is taken on record.  Copy of this reply has already been supplied to the counsel for the Petitioner.  Counsel for the petitioner is seeking time to file rejoinder affidavit.  Time to file rejoinder affidavit to the reply filed by the counsel for the respondent and to file M.A. is granted to the petitioner.

This matter is, therefore, adjourned to 14.9.2022.