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Judgment
2 paragraphs · 105 wordsMr. Syed Suhel Basha, witness for the Respondent was produced whose further cross-examination was recorded on fresh oath. Further cross-examination of the Respondent's witness is deferred to the next date on the prayer of the Petitioner.
The documents produced by the Petitioner for contradiction are marked `X/4', `X/5' and `X/6' and two images produced by the Petitioner are assigned mark `Y/1' for identification. The documents are placed on record along with the evidence recorded today. Let the matter be listed for further cross-examination of the Respondent's witness on 14th September, 2023. The Respondent is directed to produce his witness on the date fixed.
