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Judgment
Meenakshi Madan Rai, J
I.A. No.03 of 2022, is an application filed by Respondent No.2 for placing on record a copy of Notice bearing Reference No.20/EXAM/SPSC/2018 dated 02-05-2018, the list of selected candidates seventy-seven in number. It is submitted by Learned Senior Counsel for the Respondent No.2 that in fact this document has been filed and relied on by the Respondent No.1 and 3 in their Counter-Affidavit dated 09-07-2021. The document is dated 08-05-2018, Annexure R2, being the recommendation forwarded by Respondent No.2 to Respondent No.1.
There is no serious objection to this Petition.
Document is taken on record.
I.A. No.03 of 2022 stands disposed of accordingly.
List for hearing on 11-11-2022, as found convenient by the parties.