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Judgment
Meenakshi Madan Rai, J
I.A. No.04 of 2024 is an application filed by the Petitioner seeking leave of this Court to place an additional document on record, which is a certificate issued by the Secretary, Department of Personnel, Government of Sikkim, bearing Memo No.1204/GEN/DOP, dated 04-03-2024.
Learned Government Advocate appearing for the State-Respondents submits that the Nodal Department is the Health Care, Human Services and Family Welfare Department, Government of Sikkim, whereas the certificate has been issued by the Department of Personnel, as such he requires some time to seek instructions.
Considered, in the circumstance, list this matter on 16-04-2024.
In the interregnum, Learned Government Advocate shall take all the necessary instructions.
