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Judgment
15 paragraphs · 80 words
Sl No,Heads,Calculation
i),Monthly income,"Rs. 3,000.00 per month
ii),Notional income,"Rs.3,000.00 X 12 months =
Rs.36,000.00
iii),"1/4th deducted on account of
personal and living expenses of
the victim","Rs.36,000.00 - Rs.9,000.00 =
Rs.27,000.00
iv),"Compensa(cid:43)on a(cid:44)er mul(cid:43)plier of
11 is applied General Damages","Rs. 27,000.00 X 11 =Rs.2,97,000.00
v),"including loss of consor(cid:43)um, loss
of estate and funeral expenses
(collectively)","Rs.1,17,000.00 (already paid)
,T o t a l,"Rs. 2,82,487.00
certified copy of this order, if applied for, be supplied expeditiously after complying with all necessary legal formalities.",,