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Judgment
12 paragraphs · 75 words
Sl. No.,Heads,Calculation (in rupees)
01.,"Income of the deceased @ Rs.6,000/- per month.","72,000/- per annum
02.,"40% of (i) above to be added towards future
prospects.","72,000 + 28,800 = 1,00,800/-
03.,"1/3rd deduction towards personal and living
expenses of the deceased","1,00,800 â€" 33,600 = 67,200/-
04.,Multiplier of 15 to be applied,"10,08,000/
05.,"Towards loss of estate, loss of spousal consortium
and funeral expenses","70,000/-
06.,"Towards loss of parental consortium to claimants
No. 2 & 3 @ Rs.15,000/- each.","30,000/-
,Total :,"11,08,000/-