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Judgment
8 paragraphs · 186 wordsAhanthem Bimol Singh, J
Mr. N. Ibotombi, learned Sr. counsel assisted by Mr. Ningtamba, learned counsel appearing for the petitioner.
Mr. Shyam Sharma, learned GA appeared on behalf of the respondent nos. 3 & 4; and Mr. L. Raju, learned counsel appeared on behalf of the respondent nos. 1 & 2.
None appears for the respondent no. 5.
Mr. Shyam Sharma, learned GA appearing for the Deputy Commissioner, Noney District seeks one week to get instruction as to whether the DC has considered and disposed of the representation dated 04.04.2022 submitted by Shri. Titus Kamei and Shri Kalanguang Kamei as directed by this Court on 27.04.2022 in WP(C) No. 272 of 2022.
In view of the submission made above, the Deputy Commissioner, Noney District is hereby directed to furnish the necessary information and placed the same before this Court through the learned Government Advocate without fail on the next date of hearing.
A copy of this order be furnished to all the learned counsel appearing for the parties through their whatsapp/email during the course of day for doing the needful.
List this case again on 19.09.2025.
