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Judgment
7 paragraphs · 130 wordsAhanthem Bimol Singh, J
Heard Ms. Rinika Maibam, learned counsel appearing for the petitioners.
Issue notice, returnable by 30-01-2023.
Mr. H. Samarjit, learned GA entered appearance and accepts notice on behalf of the respondents, hence no formal notice is called for.
The limited prayer made by the petitioners in the present writ petition is to dispose of the present writ petition by passing an order thereby directing the respondents No. 1 and 2 to consider the representation dated 21-10-2022 submitted by the petitioners and to dispose of the same by issuing a speaking order.
Mr. H. Samarjit, learned GA appearing for the respondents seek some time to get instruction with regard to the prayer made by the counsel for the petitioners.
As prayed for, list this case again on 30-01-2023.
