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Judgment
4 paragraphs · 90 words
1.
Present petition has been preferred seeking directions for fair investigation in FIR No. 604/2012 registered at police Station Udyog Nagar,
Alwar. Learned Public Prosecutor has placed on record factual report, which reveals that Investigating Agency has already submitted a Final
Report. Learned counsel for the petitioner has submitted that the petitioner is no more in his contact for a pretty long time. Since the investigation
has already been culminated in Final Report, so the present petition has become infructuous. In view of it, the present petition stands disposed of.