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Judgment
4 paragraphs · 86 wordsThis application has been preferred by original respondent - Andhra Pradesh State Fibernet Ltd. for taking on record authorisation of a person who has filed an affidavit on behalf of the original respondent.
Having heard counsel for the original respondent, who is applicant of this M.A. and having heard counsel for the original petitioner, this M.A. is hereby allowed.
Authorisation of the person, namely Mr. Vanketsh S/o. Shankar Rao on behalf of the respondent is taken on record.
This M.A. is hereby allowed and disposed of.